Indian Penal Code, 1860

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Sections	Particulars
Chapter XVII	Of Offences Against Property
461	Dishonestly breaking open receptacle containing property
Description	Whoever dishonestly or with intent to commit mischief, breaks open or unfastens any closed receptacle which contains or which he believes to contain property, shall be punished with imprisonment of either description for a term which may extend to two years, or with fine, or with both.